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State of Jammu-Kashmir - Section

Section 26 in Jammu and Kashmir Panchayati Raj Rules, 1996

26. Manner of casting vote.

- A voter shall on receiving the ballot paper issued under rule 24 forthwith proceed to the polling compartment, and mark his ballot paper by affixing a seal provided to him by the Presiding Officer opposite the name (or on the symbol) of the candidate in whose favour he desires to cast his vote and put the ballot paper so folded up in the ballot box which shall be placed within the view of the Presiding Officer.