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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 95(2) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(2)Subject to the superintendence of the Board, the general control and direction over all the officers and servants of the Board shall be vested with the Chief Executive of the Board.