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Jharkhand High Court

Ram Krishna Choudhary vs Jharkhand Bijli Vitran Nigam Limited ... on 21 February, 2023

Author: Rajesh Shankar

Bench: Rajesh Shankar

                                                     1



                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    W.P.(C) No. 272 of 2021
            Ram Krishna Choudhary                                        ..... Petitioner
                                            Versus
            1. Jharkhand Bijli Vitran Nigam Limited (JBVNL), Ranchi
            2. The General Manager-cum-Chief Engineer, Jharkhand Bijli Vitran Nigam
            Limited, Ranchi
            3. Jharkhand State Electricity Regulatory Commission, through its Secretary,
            Ranchi                                                       ..... Respondents
                                             -----

CORAM HON'BLE MR. JUSTICE RAJESH SHANKAR

-----

            For the Petitioner:               None
            For Respondent Nos.1-2:           Md. Asghar, A.C to Sr. S.C
            For Respondent No.3:              Mr. Saket Upadhyay
                                             -----


10/21.02.2023     In compliance of the order dated 11.01.2023, a supplementary counter

affidavit on behalf of the respondent No.3 has been filed stating the present status with respect to appointments of First and Third Members in all the existing Consumer Grievance Redressal Forums (CGRF) of different electricity distribution licensees in the State. The said status is mentioned herein below in tabular form:-

CGRF JBVNL, Ranchi Designation Name Steps Taken Chairperson Vacant at present 1. Advt. No. 2/22 dated 16.09.2022 issued (on last date 21.10.2022 only two applications received)

2. Advt. No. 3/22 dated 28.10.22 First Time Extension (on last date 18.11.2022 four applications received)

3. On 18.11.22, total six applicants (five Judicial Officers from Jharkhand and one from Bihar)

4. Again Advt. No. 1/23 dated 18.01.23 issued (last date to submit application is 21.02.2023) Second Sri Pramod Kumar CGRF will be functional after appointment of Member Third Member of JBVNL as Third Member Third Member Sri Amit Kumar nominated and informed by the JSERC on Sinha 16.02.2023 vide letter No. JSERC/280/386 CGRF JBVNL, Medininagar Designation Name Steps Taken Chairperson Vacant at present 1. Advt. No. 2/22 dated 16.09.2022 issued (on last date 21.10.2022 only two applications received)

2. Advt. No. 3/22 dated 28.10.22 First Time 2 Extension (on last date 18.11.2022 four applications received)

3. On 18.11.22, total six applicants (five Judicial Officers from Jharkhand and one from Bihar)

4. Again Advt. No. 1/23 dated 18.01.23 issued (last date to submit application is 21.02.2023) Second Sri Uma Kant Singh CGRF will be functional after appointment of Member Third Member of JBVNL as Third Member Third Member Sri Rajesh Kumar nominated and informed by the JSERC on Singh 16.02.2023 vide letter No. JSERC/280/387 CGRF JBVNL, Hazaribagh (CGRF is functional) Designation Name Steps Taken Chairperson Sri Bipin Bihari CGRF is functional and Third Member nominated and informed by JSERC on Second Sri Virendra Pratap 16.02.2023 vide letter No. JSERC/280/388 Member Dubey Third Member Sri Haldhar Mahto CGRF JBVNL, Dumka (CGRF is functional) Designation Name Steps Taken Chairperson Sri Mithilesh Prasad CGRF is functional and Third Member nominated and informed by JSERC on Second Sri Vidya Sagar 16.02.2023 vide letter No. JSERC/280/390 Member Singh Third Member Sri Ghanshyam Prasad Sah CGRF JBVNL, Chaibasa Designation Name Steps Taken Chairperson Sri Sachindra Birua CGRF will be functional after appointments of Chairperson and Third Member by JBVNL as Second Sri Saket Bihari they are already nominated by JSERC on Member Saran 21.12.2022 & 16.02.2023 vide letter Nos. Third Member Sri Aditya Kumar JSERC/54/Vol.II/328 & JSERC/280/389 respectively Tata Steel Utilities and Infrastructure Services Limited (TSUISL) [CGRF is functional] Designation Name Steps Taken Chairperson Sri Manoj Srivastava All members are present and the CGRF is functional.

Second           Sri Pranay Sinha
Member
Third Member     Sri Pramod Kumar
                 Singh Rathore
                                            3



Tata Steel Limited (TSL), Jamshedpur Designation Name Steps Taken Chairperson Vacant at present Advt. No. 1/23 dated 18.01.23 issued (last date for application is 21.02.2023) Second Member Vacant at present 1. JSERC received email dated 06.02.2022 from Shri Sharad Kumar, Chief Power Systems and Energy praying for some time for appointment of Second Member

2. JSERC vide letter No. JSERC/54(TS)/268 dated 12.01.2023 directed licensee to immediately provide panel of at least two members for approval by Commission for appointment as Second Member of CGRF Third Member Vacant at present Advt. No. 02/23 issued on 19.02.2023 (last date for application is 20.03.2023) SAIL, Bokaro (CGRF is functional) Designation Name Steps Taken Chairperson Vacant at present 1. Advt. No. 2/22 dated 16.09.22 issued (on last date 21.10.2022 only two applications received)

2. Advt. No. 3/22 dated 28.10.22 First Time Extension (on last date 18.11.22 four applications received)

3. on 18.11.22, total six applicants (five Judicial Officers from Jharkhand and one from Bihar)

4. Again Advt. No. 1/23 dated 18.01.23 issued (last date to submit application is 21.02.2023) Second Sri Sanjay Kumar CGRF is functional Member Third Member Sri P. C. Mishra DVC, Maithon, Dhanbad (CGRF is functional) Designation Name Steps Taken Chairperson Sri Vijay Kumar CGRF is functional Second Sri Madan Sen Member Third Member Vacant at present Advt. No. 02/23 issued on 19.02.2023 (last date for application is 20.03.2023) Keeping in view the above steps taken by the respondent No.3, let a supplementary counter affidavit be filed on behalf of the respondent Nos. 1 & 2 within three weeks stating as to whether the appointment letters of the Third Members in VUSNF/CGRF of JBVNL at Ranchi (non-functional), Medininagar (non-functional), Hazaribagh, Dumka and Chaibasa (non-functional) have been 4 issued in pursuance of the letters dated 16.02.2023 issued by the respondent No.3 to the Managing Director of the JBVNL, Ranchi.

The respondent No.3 shall also file a supplementary counter affidavit giving the latest status with respect to the appointments of the Judicial Members in VUSNF/CGRF of JBVNL at Ranchi, Medininagar, TSL (Jamshedpur), SAIL (Bokaro) as well as the Third Members in CGRF of TSL, Jamshedpur and DVC, Maithon, Dhanbad.

Put up this case on 22.03.2023 under the heading 'For Admission'.

Satish/-                                                         (RAJESH SHANKAR, J)