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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1) in The Aircraft (Security) Rules, 2011

(1)Any cargo, express cargo or courier bag intended to be carried on any Aircraft, shall be received, processed and handled by regular employees who are trained in accordance with the national Civil Aviation Security programme of aircraft operator or any other agency authorised by an order in writing by the Commissioner.