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[Cites 0, Cited by 0] [Section 14(14)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(14)(14) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

14.1.1Monthly Report. - A monthly report shall be issued by SLDC to Users of STS and shall cover the performance of the State grid for the previous month. The monthly report shall contain the following:-