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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(14) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

14.1Periodic reports:
14.1.1Monthly Report. - A monthly report shall be issued by SLDC to Users of STS and shall cover the performance of the State grid for the previous month. The monthly report shall contain the following:-
(a)Frequency profile:
Maximum and minimum frequency recorded 'daily and daily frequency variation index (FVI).
(b)Voltage profile
The Voltage profile of selected substations.
(c)Major Generation and Transmission Outages.
(d)Transmission Constraints.
(e)Instances of persistent/significant non-compliance of Grid Code.
14.1.2Other Reports/Forms. - The SLDC shall also issue a quarterly report to users of STS which shall bring out the system constraints, reasons for not meeting the requirements, if any, of security standards and quality of service, along with details of various actions taken by different users, and the users responsible for causing the constraints.
14.1.3These reports shall also be submitted to the Commission within a week from the due date of issue of the reports.