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State of Punjab - Section

Section 58 in The Punjab Land Revenue Rules

58. Special arrangements for payment into the district treasury conditional on punctuality.

- The continuance of such special arrangement as is referred to in the second exception to the rule 52 for payment of land-revenue direct into the district treasury shall depend on the punctual payment of the revenue, and on any arrear falling [due, the] [See Punjab Legislative Supplement Part III dated 18-7-80 Page 295.] Collector shall make an order cancelling that arrangement.Collection of Rates and Cesses