Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Goa - Subsection Section 11(1)(h) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975 (h)Such other bodies of the Board as may be declared by the regulations of the Board, to be the authorities of the Board.