Section 11(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975
(1)The following shall be the authorities of the Board, namely:-(a)The Board;(b)The Executive Council;(c)The Academic Council;(d)The Finance Committee;(e)The Examination Committee;(f)The Recognition Committee;(g)The Board or Boards of Studies; and(h)Such other bodies of the Board as may be declared by the regulations of the Board, to be the authorities of the Board.
