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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2) in The Punjab Registration of Money-lender's Act, 1938

(2)It shall extend to [Punjab] [The word 'East Punjab' which replaced the word 'Punjab' by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948, were substituted by the word 'Punjab' by the Adaptation of Laws Order, 1950.].