Section 82(21)(ii) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

[Cites 0, Cited by 0] [Section 82(21)] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(21)(ii) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(ii)The Inquiry Officer, where it is not itself the Competent Authority, shall forward to the Competent Authority the records of inquiry which shall include -

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Union of India - Subsection

Section 82(21)(ii) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015