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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4) in The Gandhi Pathagar Rules, 1994

(4)The Executive Board under the Committee shall comprise the Chairman, the Vice-Chairman, the Member-Director and the Member-Convenor. The Executive Board shall be competent to take any action that may be required to be taken urgently, provided that the Member-Convenor shall place the matter before the next meeting of the Committee for ratification.