Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(8) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006 (8)"Intra state user" means user effecting part or full power purchase only from intra state suppliers.
