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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1) in Kamdhenu University Act, 2009

(1)The Director of Research, the Director of Extension Education, the Director of Information Technology and the Director of Students' Welfare shall be the whole-time salaried officers of the University appointed by the Vice-Chancellor with the approval of the Board in accordance with the Statutes made in this behalf.