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State of Gujarat - Section

Section 19 in Kamdhenu University Act, 2009

19. Directors.

(1)The Director of Research, the Director of Extension Education, the Director of Information Technology and the Director of Students' Welfare shall be the whole-time salaried officers of the University appointed by the Vice-Chancellor with the approval of the Board in accordance with the Statutes made in this behalf.
(2)The qualifications, emoluments and terms and conditions of service of the Directors shall be such as may be prescribed.
(3)The Director of Research, the Director of Extension Education, the Director of Information Technology and the Director of Students' Welfare shall exercise such powers and perform such duties as may be prescribed.