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State of Chattisgarh - Section

Section 24 in Ayush and Health Sciences University of Chhattisgarh Act, 2008

24. Composition of Faculties.

(1)The faculties shall consist of the following, namely :-
(a)The Dean of the Faculty;
(b)Heads of Departments of the Faculty ;
(c)Three eminent scholars to be co-opted by the Faculty concerned;
(d)Two teachers to be co-opted by the Faculty.
(2)The co-opted members of a faculty shall hold office for a period of three years.