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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(1) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(1)The faculties shall consist of the following, namely :-
(a)The Dean of the Faculty;
(b)Heads of Departments of the Faculty ;
(c)Three eminent scholars to be co-opted by the Faculty concerned;
(d)Two teachers to be co-opted by the Faculty.