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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 34(1) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(1)Committee shall meet for the transaction of its business at least once in three months provided that the Committee may in special circumstances meet at any time and at any place in the market area.