Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 211] [Entire Act] State of Gujarat - Subsection Section 211(2) in Gujarat High Court Rules, 1993 (2)The costs of the paper books shall be computed at the rate of 25 ps. per folio of 100 words inclusive of all the copies supplied.