Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] NCT Delhi - Subsection Section 18(1) in The Delhi Prevention of Touting and Malpractices Against Tourists Act, 2010 (1)The Delhi Prevention of Touting and Malpractices against Tourists Ordinance, 2010 (Delhi Ordinance 1 of 2010) is hereby repealed.
