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State of Telangana - Section

Section 20 in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

20. Grid Stability.

- 20.1. All the wind and solar generators have to maintain reactive power, voltage and frequency in line with the central / state gird code regulations for maintenance of stability, safety and security of the grid.