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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(c) in Tamil Nadu Electricity Grid Code, 2005

(c)Ensure development of an efficient, coordinated and economical system of intra state transmission lines for smooth flow of electricity from a generating station to the load centers. All the planning works, viz., long term as well as short term shall be the responsibility of STU only.