Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Bengal Presidency - Subsection Section 34(c) in The Calcutta Port Rules, 1943 (c)shall, when in tow of only one vessel lashed alongside, carry the white lights required by the aforesaid rule and in addition a side light on the side away from the towing vessel.
