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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5)(i) in Tamil Nadu Electricity Grid Code, 2005

(i)The generation scheduling and despatch data shall be as per format in Annexure D-1. The procedure has been devised taking into account the ABT (Available Based Tariff) regime.