Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Nagaland - Subsection Section 58(5) in The Global Open University (Nagaland) Act, 2006 (5)After all the obligations under this section have been met, the remaining funds, assets and liabilities of the University shall stand transferred to the Trust immediately.
