Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(2) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961 (2)The Cane Commissioner shall exercise and perform the powers and functions conferred or imposed upon him by or under this Act.
