Delhi High Court - Orders
Captain Sneha Bhanot & Anr vs Air India Limited on 19 August, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~A-16 to 27 & 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
16
+ W.P. (C) 4420/2020
CAPTAIN SNEHA BHANOT & ANR. ..... Petitioners
Through Mr. Shanker Raju & Mr. Nilansh
Gaur, Advocate
versus
AIR INDIA LIMITED ..... Respondent
Through Mr. Sanjeev Sen, Sr. Advocate with
Ms. Neetica Sharma, Advocate
17
+ W.P. (C) 4850/2020
PRADEEP KUMAR ..... Petitioner
Through Mr. Abhishek Bharti & Ms. Aarti
Mahto, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
18
+ W.P. (C) 4851/2020
AADITYA MAHESHWARI ..... Petitioner
Through Mr. Abhishek Bharti & Ms. Aarti
Mahto, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
19
+ W.P. (C) 4928/2020
CAPTAIN LOKESH RAMPAL ..... Petitioner
Through Mr. Shanker Raju & Mr. Nilansh
Gaur, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
20
+ W.P. (C) 5184/2020
VIGNESH SANGARAN ..... Petitioner
Through: Mr. Ravi Raghunath, Mr. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
21
+ W.P. (C) 5195/2020
GHULAM WARIS ..... Petitioner
Through: Mr. Ravi Raghunath, Mr. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
22
+ W.P. (C) 5227/2020
RIJUL ARORA ..... Petitioner
Through: Mr. Ravi Raghunath, Mr. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
23
+ W.P. (C) 5229/2020
VIKRANT JADHAV ..... Petitioner
Through: Mr. Ravi Raghunath, Mr. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
24
+ W.P. (C) 5230/2020
LOGEESH V ..... Petitioner
Through: Mr. Ravi Raghunath, Mr. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
25
+ W.P. (C) 5232/2020
ROHIT RATHI ..... Petitioner
Through: Mr. Ravi Raghunath, Mr. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
26
+ W.P. (C) 5240/2020
YOGISH S KATAGIHALLIMATH ..... Petitioner
Through: Mr. Ravi Raghunath, Mr. Aakashi
Lodha, Ms. Madhusruthi Neelakantan
& Ms. Yashaswini Venkatadri,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
27
+ W.P. (C) 5278/2020
CAPTAIN SANDEEP LAMBA ..... Petitioner
Through: Mr. Keshav Sehgal, Mr. Gaurav H.
Sethi & Mr. Abhinav Tyagi,
Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through Ms. Neetica Sharma, Advocate
32
+ W.P. (C) 4203/2020
ARJUN AHLUWALIA ..... Petitioner
Through: Mr. Shanker Raju & Mr. Nilansh
Gaur, Advocates
versus
AIR INDIA LIMITED ..... Respondent
Through: Mr. Sanjeev Sen, Sr. Advocate with
Ms. Padma Priya, Mr. Sumit Gupta &
Ms. Neetica Sharma, Advocates
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 19.08.2020 Hearing has been conducted through Video Conferencing. CM APPL. 19559/2020 IN W.P. (C) 4420/2020 CM APPL. 19482/2020 IN W.P. (C) 4928/2020 CM APPL. 19488/2020 IN W.P. (C) 5184/2020 CM APPL. 19494/2020 IN W.P. (C) 5195/2020 CM APPL. 19441/2020 IN W.P. (C) 5227/2020 CM APPL. 19477/2020 IN W.P. (C) 5229/2020 CM APPL. 19485/2020 IN W.P. (C) 5230/2020 CM APPL. 19491/2020 IN W.P. (C) 5232/2020 CM APPL. 19497/2020 IN W.P. (C) 5240/2020 CM APPL. 19551/2020 IN W.P. (C) 4203/2020 These Applications have been filed seeking exemption from filing duly affirmed/notarised affidavits. Applications are disposed of with a direction to the Applicant to file the same within 72 hours from the date of resumption of regular functioning of the Court. CM APPL. 19558/2020 IN W.P. (C) 4420/2020 CM APPL. 19552/2020 IN W.P. (C) 4850/2020 CM APPL. 19481/2020 IN W.P. (C) 4928/2020 CM APPL. 19486/2020 IN W.P. (C) 5184/2020 CM APPL. 19492/2020 IN W.P. (C) 5195/2020 CM APPL. 19439/2020 IN W.P. (C) 5227/2020 CM APPL. 19475/2020 IN W.P. (C) 5229/2020 CM APPL. 19483/2020 IN W.P. (C) 5230/2020 CM APPL. 19489/2020 IN W.P. (C) 5232/2020 CM APPL. 19495/2020 IN W.P. (C) 5240/2020 CM APPL. 19539/2020 IN W.P. (C) 5278/2020 CM APPL. 19550/2020 IN W.P. (C) 4203/2020 These Applications have been filed seeking amendment in the Writ Petition.
Issue notice.
Ms. Neetica Sharma learned counsel accepts notice on behalf of the Respondent and seeks time to file Reply.
Reply be filed before the next date of hearing. List on 25th August, 2020.
W.P. (C) 4420/2020 & CM APPL. 15920/2020 W.P. (C) 4850/2020 & CM APPL. 17494/2020 W.P. (C) 4851/2020 & CM APPL. 17496/2020 W.P. (C) 4928/2020 & CM APPL. 17800/2020 W.P. (C) 5184/2020 & CM APPL. 18692 & 19487/2020 W.P. (C) 5195/2020 & CM APPL. 18741 & 19493/2020 W.P. (C) 5227/2020 & CM APPL. 18846 & 19440/2020 W.P. (C) 5229/2020 & CM APPL. 18851 & 19476/2020 W.P. (C) 5230/2020 & CM APPL. 18854 & 19484//2020 W.P. (C) 5232/2020 & CM APPL. 18860 & 19490/2020 W.P. (C) 5240/2020 & CM APPL. 18881 & 19496/2020 W.P. (C) 5278/2020 & CM APPL. 19014/2020 W.P. (C) 4203/2020 & CM APPL. 15095/2020 List for directions on 25th August, 2020.
JYOTI SINGH, J AUGUST 19, 2020 rd