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[Cites 0, Cited by 0] [Section 264(2)] [Section 264] [Entire Act]

Chota Nagpur Division - Subsection

Section 264(2)(iv) in Chota Nagpur Tenancy Act, 1908

(iv)to prescribe particulars to be specified, in pursuance of clause (h) of Section 34 applications for the reduction of rent paid by occupancy-Raiyats;