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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(2) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(2)The Election Officer shall forthwith report the names of all candidates declared to be elected under Sub-rule (1) [to the Election Commission.] [Substituted vide Notification No.7141, Legislative-I-26/95 H.U.D Dated 7.3.96. O.G.E. No. 248 Dated 7.3.1996.]