Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 471] [Entire Act] State of Rajasthan - Subsection Section 471(b) in The General Rules (Civil), 1986 (b)that he has a good knowledge of Hindi and can draw up a clear straight forward petition or memorandum of appeal in Hindi;
