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State of Rajasthan - Section

Section 471 in The General Rules (Civil), 1986

471. Qualification for a license.

- License shall not be given unless the applicant shows:-
(a)that he is of respectable character;
(b)that he has a good knowledge of Hindi and can draw up a clear straight forward petition or memorandum of appeal in Hindi;
(c)that his handwriting is easily legible.