Himachal Pradesh High Court
Kirpa Ram Sharma vs . Pawan Kumar & Ors. on 31 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Kirpa Ram Sharma vs. Pawan Kumar & Ors.
COPC No. 47 of 2022.
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31.03.2022. Present: Mr. D.S. Kainthla, Advocate, for the petitioner.
Mr. Arvind Sharma, Advocate, for respondent No.1.
Mr. Arvind Sharma, Advocate, has put in appearance on behalf of respondent No.1. He prays for and is granted three weeks' time to file reply. List on 05.05.2022.
(Tarlok Singh Chauhan) Judge 31st March, 2022.
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