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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3)(a) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(a)while planning and submitting long-term power procurement plan to the Commission as part of their application seeking determination of tariff;