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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(4)(e) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(e)Pr. Secretary/Secretary in the Technical Education Department of the Government - Member Secretary (ex-officio) Member Secretary will submit the recommendation to Chancellor for taking decision.