Section 4(4) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017
(4)The search-cum-selection committee referred to in sub clause (2) shall comprise of -(a)An eminent academician nominated by the Chancellor - Chairperson(b)Former or present Director of Government Medical or Pharmaceutical Institution nominated by the Chancellor- Member(c)Former or present Director of Government or reputed Research and Development Centre or institution nominated by the Chancellor- Member(d)An academician of the level of Vice-Chancellor, present or former, as a nominee of the University Grant Commission - Member.(e)Pr. Secretary/Secretary in the Technical Education Department of the Government - Member Secretary (ex-officio) Member Secretary will submit the recommendation to Chancellor for taking decision.
