Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] Union of India - Subsection Section 7(3)(iii) in The Bangalore Metro Railway (Carriage and Ticket) Rules, 2011 (iii)both Metro Contactless Smart Card and Combo Contactless Smart Cards shall have the same functionality as far as ticketing is concerned.