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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(4) in Planning Assistant, Class III, (Departmental Examination) Rules, 2012

(4)If the applicant subsequently decides not to appear at the examination, he shall give intimation thereof through the concerned Head of the Office to the Chief Town Planner, Gandhinagar alongwith due reasons, atleast 30(thirty) days before the date of commencement of the examination.