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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in Fixing Rates To Be Charged By Ships Engaged in Coasting Trade of India For Carriage of Passengers Under Section 412 (1) of The Act

(1)The rate for the carriage of a passenger in Cabin classes Deluxe A or Deluxe B shall be 50 per cent or 25 per cent respectively, over and above the rate for Cabin Class mentioned in the columns (2) to (13) of the said Schedule and the rate shall be rounded to the nearest five paise.