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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(1) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(1)The term of a Town Vending Committee constituted under section 22 of the Act, unless sooner dissolved under rule 17 of these rules, shall be five years from the date of its constitution.