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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1)(b) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

(b)specify the limits within which the competent authority shall exercise the powers conferred and perform the functions imposed on such authority by or under this Act.