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Union of India - Section

Section 60 in Income-Tax (Certificate Proceedings) Rules, 1962

60. Proceedings against legal representative of a deceased defaulter - A notice to the legal representative of a deceased defaulter under rule 65 of the principal rules read with rule 2 of those rules shall be issued in Form No. I.T.C.P. 29 which may be so varied as the circumstances of each case may require.