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State of West Bengal - Section

Section 17 in The West Bengal Council Of Higher Secondary Education Act, 1975

17. Persons in the service of the Council. -

(1)The Council shall have a Secretary who shall be appointed by the State Government on such terms and conditions as may be determined by the State Government.
(2)[ (a) The Council may appoint such other officers and employees as it considers necessary for carrying out the purposes of this Act.] [Sub-section (2) substituted by West Bengal Act 19 of 1990.]
(b)The method of recruitment and the conditions of service (including the scales of pay and allowances, if any) of the other officers and employees shall be such as may, subject to the approval of the State Government, be determined by regulations published in the Official Gazette.
(3)Subject to the general control and supervision of the President, the Secretary shall be the principal administrative officer of the Council and be entitled to attend and speak at any meeting of the Council, but shall not be entitled to vote.