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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(3) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(3)Notwithstanding anything contained in the Scheme, a registered member, who has been sanctioned the assistance under sub-clause (1) shall cease to be a member of the Scheme for the purpose of availing any other relief or assistance under the Scheme.