Section 50(2) in The Maharashtra Universities Act, 1994
(2)[ The constitution of the Standing Committee for filling in the vacancies mentioned in sub-section (1) shall be as follows, namely:-(a)four members, nominated by the Senate from amongst its members, one of whom shall be the Dean and one shall be a teacher;(b)three members, nominated by the Management Council from amongst its members, one of whom shall be a woman representative or the managements and one shall be a teacher;(c)three members, nominated by the Academic Council from amongst its members, one of whom shall be a person belonging to the Scheduled Castes or Scheduled Tribes or De-notified Tribes (Vimukta Jatis)/Nomadic Tribes or Other Backward Classes, by rotation and one shall be a teacher; and(d)nominee of the Chancellor on the Management Council.]
