Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Mines Rescue Rules, 1985

(2)A person selected under sub-rule (1) shall be posted for not less than one year and not more than five years at a rescue station at any one time.