Section 13(1)(b) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(b)the capital expenditure including additional capital expenditure incurred up to 31.3.2024, on account of Force Majeure and Change in Law.

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