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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(4)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)to recommend to the Universities and the [Commissioner, Higher Education] [Substituted by M.P. Act No. 19 of 1994.] on its own motion or on the request of any University a Teacher Exchange Programme, organization of refresher courses or any other academic programme;