Section 34(4) in The M.P. Vishwavidyalaya Adhiniyam, 1973
(4)The Co-ordination Committee shall exercise the following powers and discharge the following functions ;-(i)to undertake from time to time examination of the Statutes and Ordinances in force in the various Universities and suggest modifications;(ii)to approve or reject the Statutes and Ordinances submitted by the Executive Council of the University;(iii)to recommend to the Universities and the [Commissioner, Higher Education] [Substituted by M.P. Act No. 19 of 1994.] on its own motion or on the request of any University a Teacher Exchange Programme, organization of refresher courses or any other academic programme;(iv)to promote co-operation in academic programmes among the Universities;(v)to consider matters of common interest to all or some of the Universities;(vi)to frame bye-laws for the conduct of its business.
