Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Jharkhand - Subsection Section 42(2) in Bihar Factories Rules, 1950 (2)where the maximum number of workers working at any one time exceeds one hundred, there shall be one latrine for every twenty-five workers for the first hundred workers and one for every fifty thereafter.
