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State of Jharkhand - Section

Section 42 in Bihar Factories Rules, 1950

42. Latrine accommodation.

- Latrine accommodation shall be provided in every factory, on the following scale :-
(1)where the maximum number of workers working at any one time does not exceed one hundred there shall be at least one latrine for every twenty-five of such workers;
(2)where the maximum number of workers working at any one time exceeds one hundred, there shall be one latrine for every twenty-five workers for the first hundred workers and one for every fifty thereafter.
(3)where women workers are employed, separate latrine shall be provided for men and women and the number of latrines required to the provided for each shall be calculated separately on the basis of their respective numbers in the manner specified in clauses (1) and (2):Provided that in calculating the number of latrines required under the rule, any number of workers less than twenty-five or fifty, as the case may be, shall be reckoned as twenty-five or fifty.